M/S. Ratan Housing Development ... vs Shivaji Sarjerao Pathare And Ors
2023 Latest Caselaw 10837 Bom

Citation : 2023 Latest Caselaw 10837 Bom
Judgement Date : 18 October, 2023

Bombay High Court

M/S. Ratan Housing Development ... vs Shivaji Sarjerao Pathare And Ors on 18 October, 2023

Bench: Amit Borkar

                                                                                  12-wp-13047-2019.doc


                       SA Pathan
                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION

                                             WRIT PETITION NO.13047 OF 2019

                       M/s. Ratan Housing Development
                       Company                                       ... Petitioner
                                   V/s.
                       Shivaji Sarjerao Pathare and Ors              ... Respondents
SHABNOOR
AYUB
PATHAN
Digitally signed by
SHABNOOR AYUB
PATHAN
Date: 2023.10.19
10:22:59 +0530




                       Mr. Sanjiv Sawant i/by Mr. Patrawala Co, for petitioner.
                       Mr. Rajendra B. Jagtap a/w Mr/ Aniesh S. Jadhav a/w
                       Ms. Jyotsna Risbud a/w Mr. Rushikesh Kekane, for
                       respondent Nos.1 to 5.



                                                      CORAM    : AMIT BORKAR, J.

                                                      DATED    : OCTOBER 18, 2023
                       P.C.:

1. In view of the judgment of Apex Court in Special Leave to Appeal (C) No. 2278 of 2020 dated 12 September 2023, the writ petition be listed in category expedited petition.

(AMIT BORKAR, J.)