The Principal, Dayabhai Mawaji ... vs Subhash Manikrao Mhatre And ...
2023 Latest Caselaw 10776 Bom

                                                                     1                           14.WP.5391-2023 & ANR..odt




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                               WRIT PETITION NO. 5391 OF 2023
                     ( The Principal, Dayabhai Mawaji Majethiya Ayurvedic Mahavidyalay,
                               Yavatmal Vs. Subhash Manikrao Mhatre & Ors. )
                                                   WITH
                                      WRIT PETITION NO. 5356 OF 2023
                     ( The Principal, Dayabhai Mawaji Majethiya Ayurvedic Mahavidyalay,
                                Yavatmal Vs. Ganesh Dayaramji Turkar & Ors. )
                  Office Notes, Office Memoranda                     Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or    directions and
                  Registrar's orders

                                          Mr. V.B. Bhise, Advocate for the Petitioner.
                                          Mr. R.R. Kukde, Advocate for the Respondent No.1.
                                          Ms. S.N. Thakur, AGP for the Respondent Nos. 2 & 3/State.



                                          CORAM:       AVINASH G. GHAROTE, J.

DATED : 17th OCTOBER, 2023

Mr. Bhise, learned counsel for the petitioner, makes a statement, that the issue in question is covered by the judgment of the learned Division Bench in Writ Petition No. 2368/2022 Pramod s/o Prabhakarrao Deshmukh Vs. State of Maharashtra & Ors.

2. Learned AGP for the respondent Nos. 2 and 3/State, to examine the matter and make a statement.

3. List the matters on 19.10.2023.

(AVINASH G. GHAROTE, J.) SD. Bhimte Signed by: Mr.S.D.Bhimte Designation: PA To Honourable Judge Date: 17/10/2023 18:09:50