National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 10701 Bom

                                                  2-SJ-22-2020-3-SJ-23-2020.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

             ORDINARY ORIGINAL CIVUL JURISDICTION

             SUMMONS FOR JUDGMENT NO.22 OF 2020
                            IN
                COMMERCIAL SUIT NO.32 OF 2020

NATIONAL COMMODITY CLEARING LTD.(NCCL) )...PLAINTIFF
      V/s.
DITA COMTRADE LTD.                               )...DEFENDANT

                           AND
             SUMMONS FOR JUDGMENT NO.23 OF 2020
                            IN
                COMMERCIAL SUIT NO.81 OF 2020

NATIONAL COMMODITY CLEARING LTD.(NCCL) )...PLAINTIFF
      V/s.
KUNJAL TRADE COMMODITIES LLP AND ORS. )...DEFENDANTS

Mr.Kevic Setalvad, Senior Advocate a/w. Mr.Jehaan Lalkaka, Mr.Dhaval
Patil, Ms.Shirly Mody i/by K.Ashar & Co., Advocate for the Plaintiff in
COMSS/32/2020.
Mr.P.N.Modi, Senior Advocate a/w. Ms.Kalpana Desai, Mr.Keyur Shah,
Advocate for the Defendant in SJ/22/2020.
Mr.Zal Andhyarujina, Senior Advocate a/w. Ms.Akanksha Agarwal,
Mr.Sandeep Rebari, Ms.Archi Gala i/by V.MH. And Associates, Advocate
for the Defendants in SJ/23/2020 in COMSS/81/2020.


                        CORAM        :      ABHAY AHUJA, J.

                        DATE         :      16th OCTOBER 2023



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2-SJ-22-2020-3-SJ-23-2020.doc

P.C. :

1. At the joint request of the learned Counsel for the parties, for

Mr.Zal Andhyarujina, learned Senior Counsel for the Defendants in

SJ/23/2020 to commence his arguments in reply, list on 19 th October

2023 as part heard and for Mr.Modi, learned Senior Counsel for the

Defendant in SJ/22/2020 to commence his arguments in reply, list on

27th October 2023 and on 1st November 2023 as part heard followed by

arguments in rejoinder by Mr.Setalvad, learned Senior Counsel, list on

2nd November 2023 as part heard.

                                                                      (ABHAY AHUJA, J.)




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Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 16/10/2023 20:12:56