Fulsing Mohanlal Khushwah vs The State Of Maharashtra And Anr
2023 Latest Caselaw 10692 Bom

2023:BHC-AS:31085

                                                1/1                  1 APEAL-818-18 SM.odt


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CRIMINAL APPELLATE JURISDICTION
                                   CRIMINAL APPEAL NO.818 OF 2018


               Fulsing Mohanlal Khushwah                    ..     Appellant
                                      Versus
               The State of Maharashtra & Anr.              ..     Respondents


                                                      ...

               Mr.Vedang Deshpande for the Appellant.
                                                      ...

                                         CORAM: BHARATI DANGRE, J.

DATED : 16th OCTOBER, 2023

P.C.:-

1. A praecipe is moved for speaking to the minutes of the judgment dated 31/08/2023.

2. In the appearance of the counsel for the Appellant, the name "Mr.Prashant Ingle" be substituted with the name "Mr.Hemant Ingle."

3. The Judgment stands corrected accordingly.

4. The praecipe stands disposed off.

( SMT. BHARATI DANGRE, J.)

M.M.Salgaonkar