Urban Infrastructure Venture ... vs Neelkanth Soham Developers ...
2023 Latest Caselaw 10633 Bom

                                                              2-IA-2189-2020.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION
                 INTERIM APPLICATION NO.2189 OF 2020
                                 IN
                SUMMONS FOR JUDGMENT NO.51 OF 2014

URBAN INFRASTRUCTURE VENTURES                            )
CAPITAL LIMITED                                          )...APPLICANT

         V/s.

NEELKANTH SOHAM DEVELOPERS PVT. LTD.                     )
AND OTHERS                                               )...RESPONDENTS

Mr.Shyam Mehta, Senior Advocate a/w. Mr.Aditya Bapat, Mr.A.Pereira,
Mr.Sandip Junnarkar, Mr.H.Bhat i/by Junnarkar and Associates,
Advocate for the Applicant/Plaintiff.
Mr.Dinyar Madon, Senior Advocate a/w. Mr.J.S.Kini i/by Ms.Sapna
Krishnappa,     Advocate   for        the   Respondent   No.2-7    in    Interim
Application.
Mr.Gaurav Joshi, Senior Advocate a/w. Mr.Kazan Shroff, Mr.Murtuza
Federal, Mr.M.S.Federal, Ms.Rashne Mulla-Feroze, Mr.Aaroha Kulkarni
and Mr.Nikhil Jalan i/by Federal & Co., Advocate for the Respondent
No.1/      Defendant   No.1      in     IA/2185/2020     in   SJ/54/2014           in
COMSS/63/2014.

                           CORAM            :    ABHAY AHUJA, J.

                           DATE             :    12th OCTOBER 2023

P.C. :

1. This Interim Application has been substantially argued by

Mr.Shyam Mehta, learned Senior Counsel for the Interim Applicant.

avk 1/2 2-IA-2189-2020.doc

2. For the learned Senior Counsel to conclude his arguments and

for the other learned Senior Counsel to commence theirs, list on 20th

October 2023 at 2.30 p.m.

(ABHAY AHUJA, J.)

avk 2/2 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 13/10/2023 10:58:19