Daimon Punjabi vs Uno Ventures And Projects And 2 ...
2023 Latest Caselaw 10599 Bom

                                                                                   10. SJ 47-21.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 47 OF 2021
                                                                 IN
                                               COMMERCIAL SUMMARY SUIT NO. 1313 OF 2019

                               Daimon Punjabi                                        ... Plaintiff
                                    V/s.
                               M/s UNO Ventures and Projects and Ors.                ... Defendants

                               None for the parties.


                                                      CORAM      :      ABHAY AHUJA, J.

                                                      DATE       :      11th October, 2023
                               P.C. :

1. None for the Plaintiff and none for the Defendants.

2. It is observed from the earlier order dated 25 th August, 2022 that

on that date also none had appeared for the Plaintiff as well as for the

Defendants.

3. List on 25th October, 2023.

4. It is made clear that, if none appears for the Plaintiff on the next

date, this Court will consider placing the matter for dismissal.

                                                                        (ABHAY AHUJA, J.)

                               Nikita Gadgil                                                     1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 11/10/2023 16:44:35