Anil Kainya vs M/S. M.A. Castle Infrastructure ...
2023 Latest Caselaw 10484 Bom

1                                     19 inpt 12-23 with nmisl 29127-21 in inot 7-21-os.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               IN ITS INSOLVENCY JURISDICTION

                            INSOLVENCY PETITION NO.12 OF 2023

Anil Kainya                                                     ... Petitioning Creditor
       Vs.
M/s M.A.Castle Infrastructure Company and ors.                  ... Respondents


                                         WITH
                          NOTICE OF MOTION (L) NO. 29127 OF 2021
                                           IN
                             INSOLVENCY NOTICE NO.7 OF 2021

M/s M.A.Castle Infrastructure Company and ors.                  ... Petitioners
       Vs.
Anil Kainya                                                     ... Respondent
                                   -------

Ms.Gayatri Sharma with Mr.Gaurav Srivastav h/f Mr.Rohaan Cama and i/by
M/s S.K. Srivastav and Company, Advocates for the Petitioning Creditor.
Ms.M.R.Parkar, Insolvency Registrar present.
                                    -------

                            CORAM :     ABHAY AHUJA, J.

                            DATE :      10 OCTOBER, 2023.


P.C. :

1. When the matter is called out, Ms. Gayatri Sharma, learned counsel for

the Petitioning Creditor submits that lead counsel Mr. Rohaan Cama is not

available today. The judgment debtor appears in-person and submits that his

Senior Counsel Mr.Girish Godbole is in another Court and the matter be kept

back.

2. At the request of the learned counsel for the Petitioning Creditor, list on

Priya R. Soparkar 1 of 2 2 19 inpt 12-23 with nmisl 29127-21 in inot 7-21-os.doc

17th November, 2023.

                                                                         (ABHAY AHUJA, J.)




                                   Priya R. Soparkar                                                      2 of 2


Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 11/10/2023 13:51:33