Kbc Bank N. V vs Ritesh Export And 6 Ors
2023 Latest Caselaw 10430 Bom

Citation : 2023 Latest Caselaw 10430 Bom
Judgement Date : 9 October, 2023

Bombay High Court

Kbc Bank N. V vs Ritesh Export And 6 Ors on 9 October, 2023

Bench: Abhay Ahuja

                                         1          23 sj 44-21 in comss 5-21-os.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION

                       SUMMONS FOR JUDGMENT NO.44 OF 20 21
                                       IN
                       COMMERCIAL SUMMARY SUIT NO.5 OF 20 21

KBC Bank N.V.                         ... Plaintiff
       Vs.
Ritesh Export and ors.                ... Defendants

                                      -------
Mr.Chirag Balsara with Mr.Atul Thakkar and S. Mulla i/by M/s Mulla and Mulla
and Craigie Blunt and Caroe, Advocates for the Plaintiff.
Ms.Yesha Thakur i/by M/s LJ Law, Advocate for the Defendants No.1 to 5.
Mr.Jainish Jain, Advocate for the Defendants No. 6 and 7.
                                      -------

                          CORAM :     ABHAY AHUJA, J.

                          DATE :      09 OCTOBER, 2023.


P.C. :

1. When the matter is called out, Mr.Balsara, learned counsel for the Plaintiff

submits that pleadings are complete and the matter can be listed for hearing of

Summons for Judgment.

2. Ms.Yesha Thakur, learned counsel for the Defendants No.1 to 5 submits

that her counsel is in another court and the matter be kept back.

3. Mr.Balsara submits that the matter be listed after a week so that the

rejoinder can be filed in the Registry.

  Priya R. Soparkar                                                                    1 of 2
                                                                          2            23 sj 44-21 in comss 5-21-os.doc

4. Accordingly, list on 25th October, 2023.




                                                                                      (ABHAY AHUJA, J.)




                                  Priya R. Soparkar                                                                      2 of 2


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 10/10/2023 11:19:40