Imran Ayub Shaikh vs The State Of Maharashtra
2023 Latest Caselaw 10354 Bom

Citation : 2023 Latest Caselaw 10354 Bom
Judgement Date : 6 October, 2023

Bombay High Court

Imran Ayub Shaikh vs The State Of Maharashtra on 6 October, 2023

Bench: Bharati Dangre

                                                                               Board Sr.No.:-15

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                     CR. APPEAL NO. 82 OF 2017

 Imran Ayub Shaikh                                      ....APPELLANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

 Mr. Rahul Arote i/b Mr. Prajyot Shrivastav for Appellant/
 Applicant.
 Mr. S. R. Agarkar, APP for the State.

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(A/w IA/1655/2023 & IA/4455/2022)

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 6th October, 2023 P.C. :