Mohammed Mushtaq Ahmed S/O ... vs The Union Of India Through Its ...
2023 Latest Caselaw 10247 Bom

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          MUGDHA
MUGDHA    MANOJ
MANOJ     PARANJAPE
PARANJAPE Date:
          2023.10.04
          18:55:27
                                                             1                2-PIL 148-23.doc
          +0530




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                 PUBLIC INTEREST LITIGATION NO.148 OF 2023


                        Mohammed Mushtaq Ahmed
                        S/o Mohammed Yousuf & Anr.                 ... Petitioners
                             Vs.
                        The Union of India, Through its Secretary,
                        Home Affairs Department & Ors.             ... Respondents


                        Mr. Y. H. Muchhala, Senior Advocate a/w Mr. Sagheer Khan,
                        Rashda Ainapore, Amaan Khan, Mr. A. H. Ansari i/by Judicare
                        Law Associates for the Petitioners.
                        Dr. Birendra B. Saraf, AG with Mr. P. P. Kakade, GP with Mrs. R.
                        A. Salunkhe, AGP, Ms. N. M. Mehra for the Respondent-State.
                        Mr. Devang Vyas, ASG a/w Mr. Advait M. Sethna a/w Mr. D. P.
                        Singh, Ms. Niyanta Trivedi, Mr. Amit Munde for Respondent No.
                        1-UOI.

                                         CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                 ARIF S. DOCTOR, J.

DATE : 04th OCTOBER 2023

P.C. :

Heard.

2. Judgment is reserved.

                        (ARIF S. DOCTOR, J.)                                 (CHIEF JUSTICE)




                             Mugdha                                                                        1 of 1