Ashok @ Dilip S/O. Mohan Rathod vs The State Of Maharashtra
2023 Latest Caselaw 11809 Bom

Bombay High Court

Ashok @ Dilip S/O. Mohan Rathod vs The State Of Maharashtra on 28 November, 2023

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                                              -1-              14-Cri.Appeal.473.2017

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                BENCH AT AURANGABAD

                                            CRIMINAL APPEAL NO.473 OF 2017

                                           ASHOK @ DILIP S/O. MOHAN RATHOD
                                                          VERSUS
                                              THE STATE OF MAHARASHTRA
                                                             ...
                                Advocate for Appellant : Mr. Bhaskar V. Patwari and Mr. S. N.
                                                     Lavekar (Absent)
                                       APP for Respondent - State : Mr. S. D. Ghayal
                                                             ...

                                                   CORAM : SMT. VIBHA KANKANWADI AND
                                                           ABHAY S. WAGHWASE, JJ.

DATED : 28th NOVEMBER, 2023

PER COURT :

1. Learned Advocates for the appellant is absent.

However, the note by the Registry states that Criminal Appeal

No.431 of 2017 filed by the original accused Nos.1, 3 and 4 lies

before the Single Bench and it is yet to be admitted.

2. The present appellant is original accused no.2. When

Criminal Appeal No.431 of 2017 arises out of the same judgment

and the present appeal has been admitted, the said appeal

preferred by the accused Nos.1, 3 and 4 needs to be tagged with

this appeal. Registry is directed to tag the same.

3. Both the matters be kept on 12.12.2023.

(ABHAY S. WAGHWASE, J.) (SMT. VIBHA KANKANWADI, J.) Tandale

Signed by: Manoj Tandale Designation: PA To Honourable Judge Date: 29/11/2023 18:53:50