Kishor Tukaram Kadam vs Vishwakarta Build Solutions Pvt ...
2023 Latest Caselaw 11710 Bom

                                       Mentioned SJL 17758-23 IN COMSS 12-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT (L) NO. 17758 OF 2023
                                   IN
                   COMMERCIAL SUMMARY SUIT NO. 12 OF 2023

 KISHORE KADAM AND ANR                                 )...PLAINTIFF
      V/s.
 M/S VISHWAKARTA BUILD
 SOLUTION PVT. LTD & ORS.                              )...DEFENDANTS

 Mr. Mihir Pashte h/f Mr. Sunita Sonawane for Defendants No. 1 and 2.

                               CORAM    :      ABHAY AHUJA, J.

                               DATE     :      10th NOVEMBER, 2023

 P.C. :


 1.       Not on Board. Mentioned.

2. Mr. Pashte, learned Counsel for the Defendants seeks extension

of time granted pursuant to the order dated 7 th September, 2023, to file

rejoinder in the matter.

3. Let the rejoinder be filed within two weeks from the date of

reopening, with a copy to the other side.

                                        (ABHAY AHUJA, J.)


 Nikita Gadgil                                                                    1/1