Manik Motiram Dalwale vs Suhas Vasantrao Jawadekar And Ors
2023 Latest Caselaw 11702 Bom

                                                                      spk-ao-55-2011.odt
                                       (1)


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                       APEAL FROM ORDER NO.55 OF 2011

              MANIK S/O MOTIRAM DALWALE DIED THROUGH LRS.
                                   VERSUS
                SUHAS VASANTRAO JAWADEKAR AND OTHERS
                                      ...
                     Advocate for Appellants : Mr. R.R. Kazi
                                      ...
                                       CORAM : S.G. MEHARE, J.

DATED : NOVEMBER 10, 2023

PER COURT:-

1. Not on board. Taken on board.

2. This praecipe pertains to the speaking to the minutes of

judgment dated 04.11.2023.

3. In title clause of the judgment, name of Advocate Mr.

R.R. Kazi be inserted instead of Advocate Mr. S.S. Kazi.

4. Necessary corrections be carried out.

5. Praecipe accordingly stands disposed of.

(S.G. MEHARE, J.)

Mujaheed//