Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Urban Infrastructure Venture ... vs Neelkanth Kalindi Realtors ...
2023 Latest Caselaw 11659 Bom

Citation : 2023 Latest Caselaw 11659 Bom
Judgement Date : 9 November, 2023

Bombay High Court
Urban Infrastructure Venture ... vs Neelkanth Kalindi Realtors ... on 9 November, 2023
Bench: Abhay Ahuja
                                17-IA-2189-2020@CONNECTED MATTERS.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

              INTERIM APPLICATION NO.2189 OF 2020
                              IN
             SUMMONS FOR JUDGMENT NO.51 OF 2014

URBAN INFRASTRUCTURE VENTURE                        )
CAPITAL LIMITED                                     )...APPLICANT

      V/s.

NEELKANTH SOHAM DEVELOPERS PVT. LTD.    )
AND OTHERS                              )...RESPONDENTS
                          WITH
           INTERIM APPLICATION NO.2185 OF 2020
                           IN
         SUMMONS FOR JUDGMENT NO.54 OF 2014
                          WITH
           INTERIM APPLICATION NO.2187 OF 2020
                           IN
         SUMMONS FOR JUDGMENT NO.53 OF 2014

Mr.Shyam Mehta, Senior Advocate a/w. Mr.Aditya Bapat, Mr.Arup
Pereira, Mr.Sandeep Junnarkar, Ms.Mumtaz Bandukwala, Mr.H.Bhat
i/by Junnarkar & Associates, Advocate for the Applicant/Plaintiff.
Mr.Dinyar Madon, Senior Advocate a/w. Mr.J.S.Kini a/w. Mr.Aum Kini
i/by Ms.Sapna Krishnappa, Mr.Mani Shankar Deshpande, Advocate for
the Respondents no.2 to 7 in Interim Application.
Mr.Gaurav    Joshi,   Senior    Advocate     a/w.     Mr.Kazan      Shroff,
Mr.M.S.Federal,   Mr.Murtuza     Federal,   Ms.Rashne      Mulla-Feroze,
Mr.Aaroha Kulkarni and Mr.Nikhil Jalan i/by Federal & Co., Advocate
for the Respondent no.1/Original Defendant no.1 in IA/2185/2020 in
SJ/54/2014 in COMSS/63/2014.



avk                                                              1/2
                                                                  17-IA-2189-2020@CONNECTED MATTERS.doc


                                                          CORAM       :     ABHAY AHUJA, J.

DATE : 9th NOVEMBER 2023

P.C. :

1. Arguments concluded.

2. Order reserved.

3. Learned Counsel are at liberty to file written submissions

within two weeks of re-opening.

(ABHAY AHUJA, J.)

avk 2/2 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 09/11/2023 20:31:01

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter