National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2023 Latest Caselaw 11656 Bom

                                                     19 & 20. SJ 22-20 in COMSS 32-20 @ SJ 23-20 in COMSS 81-20.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                             SUMMONS FOR JUDGMENT NO. 22 OF 2020
                                                            IN
                                            COMMERCIAL SUMMARY SUIT NO. 32 OF 2020


                               National Commodity Clearing Ltd. (NCCL)        ...Plaintiff
                                     V/s.
                               Dita Comtrade Ltd.                          ...Defendant
                                                              AND
                                           SUMMONS FOR JUDGMENT NO. 23 OF 2020
                                                                IN
                                          COMMERCIAL SUMMARY SUIT NO. 81 OF 2020

                               National Commodity Clearing Ltd. (NCCL)                             ...Plaintiff
                                     V/s.
                               Kunjal Trade Commodities LLP and Ors.                               ...Defendants

                               Mr. Kevik Setalvad, Senior Advocate with Mr. Jehaan Lalkaka, Mr.
                               Dhaval Patil, Ms. Shirly Mody i/b K. Ashar & Co. for Plaintiff in COMSS
                               32/20.
                               Mr. P. N.Modi, Senior Advocate with Ms. Kalpana Desai and Mr. Keyur
                               Shah for Defendant in SJ 22/20.
                               Mr. Zal Andhyarujina, Senior Advocate with Ms. Akansha Agarwal, Ms.
                               Rauina Rajpal, Mr. Sandeep Rebari, Ms. Archi Gala, Ms. Simran
                               Jha i/b Singh & Sing/ Malhotra & Hegde for Defendants in SJ 23/20 in
                               COMSS 81/20.

                                                          CORAM           :       ABHAY AHUJA, J.

DATE : 9th NOVEMBER 2023 P.C. :

Arguments concluded. Order reserved.

(ABHAY AHUJA, J.)

KSG 1/1

Signed by: Kiran S. Ghuge Designation: PA To Honourable Judge Date: 09/11/2023 20:44:58