Shevanta Rama Jangam vs State Of Maharashtra
2023 Latest Caselaw 11631 Bom

                                                          22-IA-3160-2023-APEALST-15985-2023.doc




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
rrpillai
                             CRIMINAL APPELLATE JURISDICTION
                          INTERIM APPLICATION NO. 3160 OF 2023
                                                   IN
                          CRIMINAL APPEAL (ST) NO. 15985 OF 2023

           Shevanta Rama Jangam                                ...Applicant
                 Versus
           State of Maharashtra                                ...Respondent


           Ms. Sonia Miskin, Appointed for the Applicant.
           Mr. V. B. Konde Deshmukh, APP for the State.

                                        CORAM : REVATI MOHITE DERE &
                                                        GAURI GODSE, JJ.

                                        DATE        : 9th NOVEMBER 2023
           P. C. :

1. This application is filed for condonation of delay of 1745

days in filing the appeal. The learned counsel for the applicant

states that the applicant had approached the Legal Aid Committee

in the year 2018. However, at the relevant time the certified copy

of the impugned judgment dated 12 th September 2018 was not

submitted.

22-IA-3160-2023-APEALST-15985-2023.doc

2. It is further stated that the applicant through the social

worker again approached the Legal Aid Committee with the

certified copy of the impugned judgment and order for filing the

appeal. Accordingly, the appeal with application for delay

condonation is filed through the Legal Services Authority. In view

of the aforesaid circumstances, there is a delay of 1745 days in

filing the appeal.

3. Heard, learned counsel for the applicant. Perused the

application. For the reasons stated in the application, delay of

1745 days caused in filing the appeal is condoned.

4. Interim Application is disposed of.

GAURI GODSE, J. REVATI MOHITE DERE, J.

Signed by: Rajeshwari R. Pillai Designation: PS To Honourable Judge Date: 10/11/2023 10:18:31