Anil Kainya vs M/S. M.A. Castle Infrastructure ...
2023 Latest Caselaw 11584 Bom

                                  10.INPT 12-23 @ NMISL 29127-21 in INOT 7-21.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                        IN ITS INSOLVENCY JURISDICTION

                      INSOLVENCY PETITION NO. 12 OF 2023

 Anil Kainya                           ... Petitioning Creditor
       V/s.
 M/s M. A. Castle Infrastructure Co.
 Partnership Firm                       ... Judgment Debtor
                                  WITH
              NOTICE OF MOTION (L) NO. 29127 OF 2021
                                    IN
                 INSOLVENCY PETITION NO. 7 OF 2021

 Ms. Amruta Suba i/b S. L. Shriwastava for Petitioning Creditor.
 Ms. Dhwani Mehta Desai with Ms. Sunain Masand for Judgment
 Debtor.
 Ms. M. P. Parkar, Insolvency Registrar present.

                               CORAM       :       ABHAY AHUJA, J.

                               DATE        :       8th NOVEMBER 2023


 P.C. :

1. Ms. Suba, learned Counsel for the Petitioner submits that the

arguing counsel Mr. Cama has on his legs before the First Court and the

matter be kept back.

2. Ms. Mehta, learned Counsel for the Judgment Debtor submits that

Mr. Girish Godbole, learned Senior Counsel, leading in the matter is

unwell and the matter be suitably adjourned.

Nikita Gadgil 1/2

10.INPT 12-23 @ NMISL 29127-21 in INOT 7-21.odt

3. Accordingly, list on 5th December, 2023.

                                           (ABHAY AHUJA, J.)




 Nikita Gadgil                                                                2/2