Brainer Impex Ltd vs Sanghvi Land Developers Pvt. Ltd
2023 Latest Caselaw 11579 Bom

                                     13. SJL 28462-23 in COMSS 16-23.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT (L) NO. 28462 OF 2023
                                   IN
                   COMMERCIAL SUMMARY SUIT NO. 16 OF 2023

 M/s Brainer Impex Ltd.                            ... Plaintiff
      V/s.
 Sanghvi Land Developers Pvt. Ltd. & Ors.          ... Defendants

 Mr. Anshul Anjarlekar i/b Raval Shah through video conference.
 Ms. Janhavee Joshi i/b Manmohan Rao for Defendants.

                               CORAM    :    ABHAY AHUJA, J.

                               DATE     :    8th NOVEMBER 2023
                               (THROUGH VIDEO CONFERENCE)
 P.C. :

1. Ms. Joshi, learned Counsel appears for the Defendants and

submits that the summons for judgment was received only on 2 nd

November, 2023 and the Defendants have ten days from that day to file

reply in the matter.

2. Mr. Anjarlekar, learned Counsel for the Plaintiff, appears through

video conferencing and submits that, that is not the case. Learned

Counsel submits that the summons for judgment has been served upon

the Defendants on 13th October, 2023 at 1.35 p.m.

Nikita Gadgil 1/2

13. SJL 28462-23 in COMSS 16-23.odt

3. Ms. Joshi, learned Counsel for Defendants seeks some time to

take instructions and requests that the matter be listed beyond

vacation.

3. Accordingly, list on 28th November, 2023.

                                          (ABHAY AHUJA, J.)




 Nikita Gadgil                                                               2/2