Amit Bhargava vs Alka Prakash Agarwal
2023 Latest Caselaw 11403 Bom

                                                                                          24-SJ-79-2021.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.79 OF 2021
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.936 OF 2019

                               ALKA PRAKASH AGARWAL                                  )...PLAINTIFF

                                        V/s.

                               AMIT BHARGAVA                                         )...DEFENDANT
                                                                WITH
                                               INTERIM APPLICATION (L) NO.11327 OF 2022
                                                                 IN
                                                SUMMONS FOR JUDGMENT NO.79 OF 2021

                               None for the Plaintiff.
                               None for the Defendant.

                                                          CORAM        :     ABHAY AHUJA, J.

                                                          DATE         :     6th NOVEMBER 2023

                               P.C. :

1. On 16th October 2023, the following order was passed:

"None for the parties. List on 30th October 2023."

2. Again today, none appears for the parties.

3. List on 6th December 2023 for dismissal.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 07/11/2023 11:32:17