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T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors
2023 Latest Caselaw 11399 Bom

Citation : 2023 Latest Caselaw 11399 Bom
Judgement Date : 6 November, 2023

Bombay High Court
T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors on 6 November, 2023
Bench: Abhay Ahuja
                                                                                       26-SJ-16-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                SUMMONS FOR JUDGMENT NO.16 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.134 OF 2021

                               T. UMASHANKER SHENAVA AND ORS.                     )...PLAINTIFFS
                                        V/s.
                               BIRLA ARTS PVT LTD AND ORS.                        )...DEFENDANTS
                                                                 WITH
                                                INTERIM APPLICATION (L) NO.26532 OF 2023
                                                                  IN
                                               COMMERCIAL SUMMARY SUIT NO.134 OF 2021

                               Mr.Ashish Kamat, Senior Advocate a/w. Dr.Abhinav Chandrachud,
                               Ms.Simanthani Mohite, Mr.Jay Chheda, Ms.Shruthi Dandu i/by Mansi
                               M. Patel, Advocate for the Plaintiffs.
                               Mr.Shrinivas Bobde a/w. Ms.Mugdha Pande i/by Ekta Dalvi, Advocate
                               for the Defendants no.1 to 15.

                                                          CORAM         :    ABHAY AHUJA, J.
                                                          DATE          :    6th NOVEMBER 2023

                               P.C. :


1. Both the learned Counsel submit that the pleadings are complete

in the matter and the summons for judgment be heard. At their joint

request, list on 12th December 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 07/11/2023 11:34:15

 
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