Mahalaxmi Electromech Pvt Ltd vs Solapur Bio-Energy Systems Pvt. ...
2023 Latest Caselaw 11352 Bom

                                                                                     37-wp1465-2023.doc


                       VRJ
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION NO.1465 OF 2023


VAIBHAV
RAMESH
                       Mahalaxmi Electromech Private Limited          ... Petitioner
JADHAV
Digitally signed by
VAIBHAV RAMESH
JADHAV
                                  V/s.
Date: 2023.11.06
10:27:04 +0530

                       Solapur Bio-Energy Systems Private             ... Respondents
                       Limited & Anr.

                       Mr. Akshay Petkar with Mr. Aniket Malu for the
                       petitioner.
                       Ms. Riddhi A. Pandit i/by K and P Legal Combine LLP
                       for respondent No.1.

                                                       CORAM    : AMIT BORKAR, J.

                                                       DATED    : NOVEMBER 4, 2023
                       P.C.:

1. Relying on judgment in the case of M/s Tirupati Steels vs. M/s Shubh Industrial Component & Anr. in Civil Appeal No.2941 of 2022 decided on 19th April 2022, learned advocate for the petitioner submits that without deposit of 75% of the amount, proceedings before the Court is not maintainable.

2. Learned advocate for the respondents seeks time.

3. Till 5th December 2023, proceedings before the District Judge-20, Pune in Civil Miscellaneous Application No.757 of 2021 is stayed.

4. Stand over to 5th December 2023.

(AMIT BORKAR, J.)