Pathik Shyamsundar Gandotra vs Saumya Pathik Gandotra And Anr
2023 Latest Caselaw 11302 Bom

                                                                                          54-IA-3130-2023.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 INTERIM APPLICATION NO.3130 OF 2023
                                                                 IN
                                                  SUMMARY SUIT (L) NO.21444 OF 2023

                               PATHIK SHYAMSUNDAR GANDOTRA                            )...APPLICANT

                                        V/s.

                               SAUMYA PATHIK GANDOTRA & ANR.                          )...RESPONDENTS

                               Mr.Adil Parsurampuria a/w. Ms.Mayuri Donwalkar i/by Pooja Jalan,
                               Advocate for the Applicant/Original Defendant.
                               Mr.Samarth       Moray     i/by   Ms.Vandana   Shah,    Advocate     for    the
                               Respondents/Original Plaintiffs.
                                                              CORAM    :      ABHAY AHUJA, J.

                                                              DATE     :      2nd NOVEMBER 2023

                               P.C. :


                               1.       Mentioned out of turn.

2. Both the learned Counsel submit that the Mediation has failed,

however, the Mediator's report cannot be located in the file.

Registry to verify.

3. List this Interim Application along with Summary Suit and

Summons for Judgment on 29th November 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 04/11/2023 11:01:12