Citation : 2023 Latest Caselaw 11282 Bom
Judgement Date : 2 November, 2023
3-SJ-22-2020-4-23-2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO.22 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.32 OF 2020
NATIONAL COMMODITY CLEARING LTD )
(NCCL) )...PLAINTIFF
V/s.
DITA COMTRADE LTD )...DEFENDANT
WITH
SUMMONS FOR JUDGMENT NO.23 OF 2020
IN
COMMERCIAL SUMMARY SUIT NO.81 OF 2020
NATIONAL COMMODITY CLEARING LTD
(NCCL) )...PLAINTIFF
V/s.
KUNJAL TRADE COMMODITIES LLP )
AND ORS. )...DEFENDANTS
Mr.Kevic Setalvad, Senior Advocate a/w. Mr.Jehaan Lalkaka, Mr.Dhaval
Patil, Ms.Shirly Mody i/by K.Ashar & Co., Advocate for the Plaintiff in
COMSS/32/2020.
Mr.P.N.Modi, Senior Advocate a/w. Ms.Kalpana Desai, Mr.Keyur Shah,
Advocate for the Defendant in SJ/22/2020.
Mr.Zal Andhyarujina, Senior Advocate a/w. Ms.Akanksha Agarwal,
Mr.Sandeep Rebari, Ms.Archi Gala, Ms.Simran Jha i/by Singh & Singh /
Malhotra & Hegde, Advocate for the Defendants in SJ/23/2020 in
COMSS/81/2020.
AVK 1/2
3-SJ-22-2020-4-23-2020.doc
CORAM : ABHAY AHUJA, J.
DATE : 2nd NOVEMBER 2023
P.C. :
1. Mr.Modi, learned Senior Counsel for the Defendant in
Commercial Summary Suit No.32 of 2020 has substantially concluded
his arguments.
2. For the learned Senior Counsel to conclude his arguments in the
said suit. For Mr.Zal Andhyarujina, learned Senior Counsel, to
commence his arguments in Commercial Summary Suit No.81 of
2020 list on 6th November 2023 as "Part Heard".
(ABHAY AHUJA, J.)
AVK 2/2
Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 02/11/2023 19:58:56
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