Ahuja Properties And Developers ... vs Chandrakant Sajanlal Choksi
2023 Latest Caselaw 11275 Bom

                                                       27-SJ-39-2021.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.39 OF 2021
                                IN
                COMMERCIAL SUMMARY SUIT NO.20 OF 2021

CHANDRAKANT SAJANLAL CHOKSI                      )...PLAINTIFF

         V/s.

AHUJA PROPERTIES AND DEVELOPERS
AND ORS                                  )...DEFENDANTS
                          WITH
         INTERIM APPLICATION (L) NO.18452 OF 2021

Mr.Pradeep Thorat i/by Mr.Pravin Kadam, Advocate for the Plaintiff.
None for the Defendants.
Mr.Chandrakant Choksi, Plaintiff present in Court.

                          CORAM      :     ABHAY AHUJA, J.

                          DATE       :     2nd NOVEMBER 2023

P.C. :

1. When the matter is called out, Mr.Pradeep Thorat, learned

Counsel for the Plaintiff, appears and tenders across the bar the

decision of this Court in Summons for Judgment No.4 of 2021 in

Commercial Summary Suit No.317 of 2020 dated 29 th August 2023 and

submits that summary suit can go on and can be decided against the

Insolvent. Learned Counsel also points out that there is an Interim

avk 1/2 27-SJ-39-2021.doc

Application that has been preferred by the Defendants seeking

condonation of delay in filing leave to defend, however, none appears

for the Insolvent / Interim Applicant.

2. It is observed from the cause-list that one Mr.Madhukar Mulay

has filed the Application on behalf of the Defendants.

3. To give one last chance for the learned Counsel for the

Defendants to appear in the matter, list on 7th December 2023.

4. Let the learned Counsel for the Plaintiff intimate the learned

Counsel for the Defendants of the next date.

5. Let the affidavit of evidence along with compilation of

documents be filed in the Registry.

                                                                        (ABHAY AHUJA, J.)




                               avk                                                              2/2
Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 04/11/2023 18:32:01