Y2K Fashions Pvt. Ltd vs Priknit Retails Ltd. And 3 Ors
2023 Latest Caselaw 11274 Bom

                                   46-COMSS-35-2011@CONNECTED MATTERS.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                COMMERCIAL SUMMARY SUIT NO.35 OF 2011

Y2K FASHIONS PVT. LTD.                                )...PLAINTIFF

         V/s.
PRIKNIT RETAILS LTD. AND OTHERS           )...DEFENDANTS
                            WITH
                LEAVE PETITION NO.834 OF 2010
                             IN
          COMMERCIAL SUMMARY SUIT NO.35 OF 2011
                            WITH
          COMMERCIAL SUMMARY SUIT NO.60 OF 2010
                            WITH
                LEAVE PETITION NO.833 OF 2010
                             IN
          COMMERCIAL SUMMARY SUIT NO.60 OF 2010

None for the Plaintiff.
None for the Defendants.

                            CORAM        :     ABHAY AHUJA, J.

                            DATE         :     2nd NOVEMBER 2023

P.C. :


1.       None for the parties.

2. On 4th October 2023, the following order was passed :

"1. Today when the matter is called out, Mr.Maruti Sarkar, learned Counsel appears for the Defendants no.1 to 4 and submits that pursuant to judgment dated 18 th May, 2020 by the National Company Law Tribunal, Chandigarh, the Defendant no.1 has gone into liquidation and Mr.Sanjay

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Kumar Aggarwal has been appointed as Liquidator in the matter and as such the Liquidator has to be substituted in place of Defendant no.1.

2. Let the Plaintiff carry out the necessary amendments to the plaint by the next date.

3. List on 25th October, 2023."

3. Since none is present on behalf of the parties, list on 14th

December 2023.

4. It is made clear that if the earlier orders are not complied with by

the next date or if none is present for the Plaintiff, this Court will

consider listing the suit for dismissal.

                                                                          (ABHAY AHUJA, J.)




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Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 04/11/2023 18:38:04