Subhash Ramnath Pandey vs Madhuvanti Subhash Pandey
2023 Latest Caselaw 11238 Bom

                                                           20-COMSS-49-2022.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO.49 OF 2022

SUBHASH RAMNATH PANDEY                                 )...PLAINTIFF

         V/s.

MADHUVANTI SUBHASH PANDEY               )...DEFENDANT
                          WITH
      SUMMONS FOR JUDGMENT (L) NO.16165 OF 2023
                          WITH
         INTERIM APPLICATION (L) NO.8904 OF 2022
                           IN
        COMMERCIAL SUMMARY SUIT NO.49 OF 2022

Mr. Ankit Lohia with Mr. Siddha Pamecha, Mr. Raj Dani and MR.
Ruchita Chavan i/b Thodur Law Associates for Plaintiff.
Mr. Akhilesh S. Dubey with Mr. Dharmesh Joshi i/b T. D. Joshi and
Associates, for Defendant.
                         CORAM    :      ABHAY AHUJA, J.

                         DATE     :      1st NOVEMBER, 2023

P.C. :

1. Mr. Dubey, learned Counsel for the Defendant seeks to file sur-

rejoinder submitting that copy of the same has already been furnished

to the learned Counsel for the Plaintiff.

2. Let the sur-rejoinder be filed in the Registry.

Nikita Gadgil 1/2 20-COMSS-49-2022.doc

3. Mr. Lohia, learned Counsel for the Plaintiff seeks some time to

take instructions on the sur-rejoinder.

4. Accordingly, list on 7th December, 2023.

                                                                         (ABHAY AHUJA, J.)




                               Nikita Gadgil                                             2/2

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 02/11/2023 10:50:57