Vaishali Anna Prabhale vs Anna Babasaheb Prabhale
2023 Latest Caselaw 11233 Bom

                                         1


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                     941 FAMILY COURT APPEAL NO.98 OF 2023
                         WITH CA/13247/2023 IN FCA/98/2023

                                 VAISHALI ANNA PRABHALE
                                         VERSUS
                                ANNA BABASAHEB PRABHALE

                                           ...
       Advocate for Appellant : Mr. V.D. Salunke h/f. Mr. Mayur Vasant Salunke
                Advocate for the respondent : Mr. Avinash A. Khande
                                             ...

                                  CORAM            : MANGESH S. PATIL &
                                                     NEERAJ P. DHOTE, JJ.

DATE : 01 NOVEMBER 2023

PC :

Heard.

2. Issue notice returnable on 13-12-2023.

3. Mr. Khande waives service.

4. Till then, the operation of the impugned judgment and

order shall stand stayed.

     [ NEERAJ P. DHOTE ]                                  [ MANGESH S. PATIL ]
           JUDGE                                                JUDGE

arp/