Citation : 2023 Latest Caselaw 4619 Bom
Judgement Date : 3 May, 2023
1 929-wp-2766-2017.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO. 2766 OF 2017
( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
Vs.
Dhanlal Harichand Thakre & Anr. )
WITH
WRIT PETITION NO. 3289 OF 2020
( Chief Engineer, Irrigation Vibhag, Sinchan Bhawan, Nagpur & Ors.
Vs.
Dhanlal s/o Rajaram Bisen )
WITH
WRIT PETITION NO. 2769 OF 2017
( The Sub-Divisional Officer, Irrigation Sub-Division, Gondia & Ors.
Vs.
Ramchandra Maniram Lanjewar & Anr. )
WITH
WRIT PETITION NO. 2768 OF 2017
( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
Vs.
Anantram Surajlal Lilhare & Anr. )
WITH
WRIT PETITION NO. 2765 OF 2017
( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
Vs.
Udelal Kusoba Katre & Anr. )
WITH
WRIT PETITION NO. 2764 OF 2017
( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
Vs.
Tularam Mayaramji Kawle & Anr. )
WITH
WRIT PETITION NO. 2767 OF 2017
( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
Vs.
Madanlal Dadu Raut & Anr. )
WITH
WRIT PETITION NO. 2763 OF 2017
( The Sub-Divisional Officer, Irrigation Sub-Division, Tirora & Ors.
Vs.
Madhukar Motiram Bhandarkar & Anr. )
WITH
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WRIT PETITION NO. 3291 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Rewaram S/o Aadku Kakirwar )
WITH
WRIT PETITION NO. 3416 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Prithviraj Modku Ambekar )
WITH
WRIT PETITION NO. 3417 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Chhaganlal Thuna Aagase )
WITH
WRIT PETITION NO. 3290 OF 2020
( The Chief Engineer, Irrigation Vibhag, Sinchan Bhawan, Nagpur & Ors.
Vs.
Shriram s/o Kusan Kokude )
WITH
WRIT PETITION NO. 3362 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Gendlal Namaji Chaudhari )
WITH
WRIT PETITION NO. 3403 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Ravindra Udaram Sahare )
WITH
WRIT PETITION NO. 3374 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Tukudu S/o Zithoba Tumsare )
WITH
WRIT PETITION NO. 3363 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Harilal alias Haribhau Brijlal Biranwar )
WITH
WRIT PETITION NO. 3375 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
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3 929-wp-2766-2017.odt
Ghanshyam S/o Tiju Maskare )
WITH
WRIT PETITION NO. 3373 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Toliram S/o Kusan Kokude )
WITH
WRIT PETITION NO. 2142 OF 2021
( The Chief Engineer, Irrigation Vibhag, Sinchan Bhawan, Nagpur & Ors.
Vs.
Aadku s/o Doma Kakirwar )
WITH
WRIT PETITION NO. 3378 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Vasant s/o Motiram Uikey )
WITH
WRIT PETITION NO. 3379 OF 2020
( The Chief Engineer, VIDC, Nagpur & Ors.
Vs.
Shakuntalabai wd/o Parasram Biranwar & Anr. )
WITH WP Nos. 2171/2021 & 2170/2021
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mr. S.G. Jagtap, Mr. H.D. Marathe, Mr. K.R. Lule, Mr. U.A. Gosavi,
Mrs. U.A. Patil & Ms. A.S. Athalye, Advocates' for the Petitioners in
some matters.
Mr. B.C. Chandrikapure, Advocate for the Respondent in some matters.
CORAM: AVINASH G. GHAROTE, J.
DATED : 3rd MAY, 2023
Since Mr. Bhure, learned counsel appearing for some of the respondents is absent, the matter cannot be worked out finally today. Since all these matters involved a common question and can be decided by a common judgment, list the matters on 06/06/2023.
4 929-wp-2766-2017.odt
2. Mr. Chandrikapure, learned counsel
undertakes to inform Mr. Bhure, learned counsel regarding the date fixed.
JUDGE
MP Deshpande
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