Cummins Technologies India ... vs Union Of India And 2 Ors
2023 Latest Caselaw 4567 Bom

                                                                            Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 4193 OF 2022

 Cummins Technologies India Private Limited ....PETITIONER
            V/S
 Union Of India And 2 Ors.                 ....RESPONDENT

Mr. Rahul Totala a/w Mr. Ashwin Poojari for the Petitioner Mr. Pradeep Jetly, Senior Advocate a/w Mr. Jitendra B. Mishra, Mr. Dhananjay Deshmukh, Mr. Ashutosh Mishra for the Respondents Mr. Rafiq Dada, Senior Advocate a/w Mr. Zubair Dada appointed as Amicus Curiae

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 2nd May, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 1/1