Ashvin Chinubhai Shah vs The State Of Maharashtra And Anr
2023 Latest Caselaw 4564 Bom

Citation : 2023 Latest Caselaw 4564 Bom
Judgement Date : 2 May, 2023

Bombay High Court

Ashvin Chinubhai Shah vs The State Of Maharashtra And Anr on 2 May, 2023

Bench: Bharati Dangre

                                                                               Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

       CRI-INTERIM APPLICATION NO. 744 OF 2019
                          In
               CR. APPEAL 1392 OF 2019

 Ashvin Chinubhai Shah                                 ....PETITIONER
             V/S
 The State Of Maharashtra And Anr.                   ....RESPONDENT

Adv. Manish Bohra i/b. M/s. A.S.Khan and Associates for Applicant Adv. S.K.Halwasia a/w Adv. Vijay Hiremath for Respondent No. 2.

Ms. P.N.Dabholkar, APP for State.

        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 2nd May, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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