Umesh V Pawar vs Haffkine Bio-Pharma-Ceutical ...
2023 Latest Caselaw 3308 Bom

                                                                            Board Sr.No.:-911

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                  WRIT PETITION NO. 25 OF 2015

 Umesh V Pawar                                  ....PETITIONER
             V/S
 M/s. Haffkine Bio-pharmaceutical Corp. Ltd. ....RESPONDENT

And 4 Ors.

WITH WRIT PETITION NO. 516 OF 2019

Umesh V Pawar ....PETITIONER V/S Haffkine Bio-pharma-ceutical Corp. Ltd. And ....RESPONDENT

Ors.

Adv. Mr. S.C.Naidu a/w Adv. Divya Yajurvedi, Adv. Sudeshkumar Naidu,Adv. Pradeep Kumar i/b Adv. SACHIN B. THORAT for Petitioner.

Shri. Abhay L. Patki (Addl.GP) with Smt. Jyoti Chavan (AGP) For State in WP/25/2015 Shri. Abhay l Patki (Addl.GP) For State in WP/516/2019 Senior Adv. V.P.Sawant a/w Adv. Mrs. N.R.Patankar, Adv. Prabhakar Jadhav, For Respondent

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 31st March, 2023




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  P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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