Metallurgical Products (India) ... vs Government Of India Thru The ...
2023 Latest Caselaw 3306 Bom

                                                                            Board Sr.No.:-906

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2093 OF 2021

 Metallurgical Products (india) Pvt Ltd.       ....PETITIONER
             V/S
 Government Of India Thru The Secretary , Dept.
                                            ....RESPONDENT

Of Atomic Energy,

Mr. Sharan Jagtiani, Sr. Counsel a/w Ms. Gulnar Mistry, Mr. Priyank Kapadia, Ms. Anya Jhunjhunwala, Ms. Rukshin Chiara, Mr. Aditya Marwal i/b M Mulla Associates for Petitioner Mr. Anil Singh Sr. Adv. ASG, Mr. Aditya Thakker, Mr. Y. R. Mishra i/b Mr. Anil D. Yadav for Respondent No. 1 & 2, Mr. Nitin Thakker Sr. Adv. a/w Mr. Pratish Prabhakarn & Mr. Shaikh Sameer i/b M/s Consulta Juris for Respondent no. 3

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 31st March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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