Mahadeo Dattatraya Bhosale vs The State Of Maharashtra And Ors
2023 Latest Caselaw 3305 Bom

                                                                        P3-902-ASWP-8988-2021-.DOC




                    Shephali



                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                      WRIT PETITION NO. 8988 OF 2021


                    Mahadeo Dattatraya Bhosale                                          ...Petitioner
                         Versus
                    The State of Maharashtra & Ors                                  ...Respondents


                    Mr Anand Kulkarni, for Respondents Nos. 2 to 5.


                                                  CORAM      G.S. Patel &
                                                             Neela Gokhale, JJ.

DATED: 31st March 2023 PC:-

1. Not on board. Mentioned. Taken on board.

SHEPHALI SANJAY MORMARE 2. We delivered judgment on 15th March 2023. This was Digitally signed uploaded a little late because the draft took some time to correct. by SHEPHALI SANJAY MORMARE Date: 2023.03.31 15:49:05 +0530

3. Time to make payment under our order is extended till 17th April 2023.

(Neela Gokhale, J) (G. S. Patel, J)

31st March 2023