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Ashu Dutt vs Aneesha Dutt
2023 Latest Caselaw 3303 Bom

Citation : 2023 Latest Caselaw 3303 Bom
Judgement Date : 31 March, 2023

Bombay High Court
Ashu Dutt vs Aneesha Dutt on 31 March, 2023
Bench: R.D. Dhanuka, Gauri Godse
                                                                 Board Sr.No.:-904

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          FAMILY COURT APPEAL NO. 17 OF 2021

 Ashu Dutt                                  ....APPELLANT
            V/S
 Aneesha Dutt                             ....RESPONDENT

WITH INTERIM APPLICATION NO. 1780 OF 2023 In Family Court Appeal 17 OF 2021

Ashu Dutt ....PETITIONER V/S Aneesha Dutt ....RESPONDENT

WITH INTERIM APPLICATION NO. 2605 OF 2023 In Family Court Appeal 17 OF 2021

Aneesha Dutt ....PETITIONER V/S Ashu Dutt ....RESPONDENT

Mr Rohaan Cama with Ms Ayushi Anandpara And Ms Neha Achaliya i/by Ms sapana Rachure Advocates for the Appellant/Applicant in IA/1780/23Sapana Rachure for Petitioner Mr Santosh Paul - Sr Advocate with Mr Mahir Bhatt, Mr Maithreya Shetty i/by Mr Wasim Ansari Advocates for

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Respondent/Applicant in IA/2605/23.

CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE MS. GAURI GODSE, JJ DATE : 31st March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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