Shapoorji Pallonji Investment ... vs Shapoorji Pallonji Development ...
2023 Latest Caselaw 3194 Bom

                                   M2-IA (L) 34761.2022 in COMEX (L) 629.2020 in COMAP 554.2017.doc


K.S. Jadhav
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

               INTERIM APPLICATION (L) NO.34761 OF 2022
                                 IN
          COMMERCIAL EXECUTION APPLICATION (L) NO.629 OF 2020
                                 IN
            COMMERCIAL ARBITRATION PETITION NO.554 of 2017

     Shapoorji Pallonji Investment Advisors                 ...Applicants /
     Private Limited and Anr.,                               Petitioners
             Versus
     Omkar Realtors and Developers Private                  ...Respondents /
     Limited & Ors.,                                         Judgment Debtor
                                  ----------
     Mr. Asadulla Thangul a/w Mr. Dhaval Vora i/b M/s AZB Partners,
     Advocate for Applicants/Petitioners.
                                    ----------
                                            CORAM : R.I. CHAGLA J.

                                            DATE          : 29TH MARCH, 2023.
     ORDER :

1. Matter mentioned. Not on Board, taken on Board.

2. This matter shall not be placed before the Bench, in which

R.I. Chagla, J. is a member.

[R.I. CHAGLA J.]