Bharat @ Pawan S/O Shrikrishna ... vs State Of Mha. Thr. Pso Ps Yavamtal ...
2023 Latest Caselaw 3179 Bom

                                                 1/1                          2.apl1601.2022

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        NAGPUR BENCH : NAGPUR

              CRIMINAL APPLICATION (APL) NO. 1601 OF 2022
                    Mr. Bharat @ Pawan s/o Shrikrishna Rajurkar
                                         Vs.
    State of Maharashtra, Thro. PSO, PS Yavatmal City, District - Yavatmal and anr.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                Court's or Judge's Orders.
or directions and Registrar's orders.
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                            Mr. S.R. Kadam, Advocate for applicant.
                            Mr. A.M. Kadukar, APP for non-applicant No.1.

                                           CORAM       : VINAY JOSHI, AND
                                                         BHARAT P. DESHPANDE, JJ.

                                           DATE        : 29.03.2023.


                                           Heard.

2. It appears that inadvertent mistake has occurred in mentioning the correct name of District in the order dated 14.03.2023. Perused the record.

3. Reference of District - Nagpur, is to be corrected as District - Yavatmal, wherever stated in the judgment.

4. Necessary corrections be made accordingly.

                                         JUDGE                           JUDGE

Prity