Dr. Manish Tripathi vs State Of Maharashtra
2023 Latest Caselaw 3162 Bom

                                                                  Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL BAIL APPLN. NO. 4350 OF 2021

 Dr. Shivraj Chootulal Pataria             ....APPLICANT
              V/S
 State Of Maharashtra                   ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1231 OF 2022

Anurag Tripathi ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 101 OF 2022

Anurag Tripathi ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1632 OF 2022

Shivraj Chhotulal Pataria And Anr ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1629 OF 2022

Page 1/3

Shivraj Chhotulal Pataria ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3043 OF 2022

Shivraj Chhotulal Pataria And Anr. ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1121 OF 2022

Dr. Manish Tripathi ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1628 OF 2022

Neeta Shivraj Pataria ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 2119 OF 2022

Shivraj Chhotulal Pataria And Anr ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1971 OF 2022

Page 2/3

Dr Shivraj Chhotulal Pataria And Anr ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 1536 OF 2022

Shivraj Chhotulal Pataria And Anr ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 275 OF 2022

Manish Tripathi ....APPLICANT V/S State Of Maharashtra ....RESPONDENT

Sr. Adv. Aabad Ponda a/w Adv. Jugal Kanani for Applicant in BA 4350/2021, BA 1628/2022, BA 1632/2022, BA 1629/2022, BA 1536/2022, BA 2119/2022, BA 1971/2022 and BA 3043/2022 Ms. Nazneen Khatri a/w Adv. Sagar Samel and Adil Khatri for Applicant in BA 275/2022, BA 1231/2022 and Ba 101 /2022 Mrs. Anamika Malhotra, APP for the State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 29th March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 3/3