Sharmila Sankar And Ors vs Union Of India And Ors
2023 Latest Caselaw 2956 Bom

Citation : 2023 Latest Caselaw 2956 Bom
Judgement Date : 27 March, 2023

Bombay High Court

Sharmila Sankar And Ors vs Union Of India And Ors on 27 March, 2023

Bench: G.S. Patel, Dr. Neela Gokhale

2023:BHC-AS:9761-DB                                                    P-11-ASWP-9513-2021.DOC




                 Shivgan



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION
                                    WRIT PETITION NO. 9513 OF 2021
                                                     WITH
                           INTERIM APPLICATION (ST) NO.7763 OF 2023
                                                        IN
                                    WRIT PETITION NO.9513 OF 2021


                 Sharmila Sankar & Ors                                            ...Petitioners
                      Versus
                 The Union of India & Ors                                       ...Respondents

                                                     WITH
                               CONTEMPT PETITION NO. 350 OF 2022
                                                        IN
                                    WRIT PETITION NO.9513 OF 2021
                 Seawoods Estate Ltd                                                ...Petitioner
                      Versus
                 Mona Mohan & Ors                                               ...Respondents



                 Mr Siddh Vidya, i/b Siddh Vidya & Associates, for the Petitioners.



                                               CORAM     G.S. Patel &
                                                         Neela Gokhale, JJ.

                                               DATED:    27th March 2023
                 PC:-




                                                  27th March 2023



                                                     P-11-ASWP-9513-2021.DOC

1. Mentioned. Not on board. Taken on board.

2. In the judgment dated 20th March 2023, appearances for the Petitioners shall be corrected to read as "Mr Anil Anturkar, Senior Advocate, with Siddh Vidya, Sneha Jain, Ankita Pawar, Sunita Rai & Shalaka Karkar i/b Siddh Vidya & Associates".

3. The judgment dated 20th March 2023 be corrected accordingly.

(Neela Gokhale, J) (G. S. Patel, J)

27th March 2023