Abasaheb Anandrao Tambe vs Kunal Arun Bendbhar And Anr
2023 Latest Caselaw 2794 Bom

                                                 17-WP9386-2022.DOC

                                                                    Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION


                     WRIT PETITION NO. 9386 OF 2022

Abasaheb Anandrao Tambe                                   ...Petitioner
                   Versus
Kunal Arun Bendbhar                                    ...Respondent


Mr. Sagar Joshi, for the Petitioner.
Mr. Abhishek Deshmukh, for Respondent No.1.
Mr. P. P. Pujari, AGP for the State/Respondent No.2.


                                 CORAM:    N. J. JAMADAR, J.

DATED : 21st MARCH, 2023 PC:-

1. Heard the learned Counsel for the parties.

2. The learned Counsel for contesting respondent No.1 seeks

time to file a compilation of documents and judgments.

3. At the request of the learned Counsel for respondent No.1,

stand over to 28th March, 2023.

[N. J. JAMADAR, J.]