Shekoba Narayan Tele vs Government Of Maharashtra ...
2023 Latest Caselaw 2788 Bom

                                                                          12 wp3387-23.docx

       Digitally
       signed by
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       TRUSHA
TRUSHA TUSHAR
TUSHAR MOHITE
                                         CIVIL APPELLATE JURISDICTION
MOHITE Date:
       2023.03.23
       11:50:11
       +0530


                                              WRIT PETITION NO. 3387 OF 2023

                    Shekoba Narayan Tele                                     ..... Petitioner

                             Vs.

                    Government of Maharashtra
                    Through Addl. Chief Secretary and Ors.                   ..... Respondents


                    Mr.Om M.Lonkar a/w Ms.Advaita M. Lonkar for the Petitioner
                    Mr.M.M.Pabale, A.G.P. for the State

                                                          CORAM:    S.V.GANGAPURWALA, ACJ &
                                                                    SANDEEP V. MARNE, J.

DATED : MARCH 21, 2023

P.C.

At the request of the learned Counsel for the Petitioner, for

producing the judgment of the Tribunal passed in the year 2001,

Stand over to 28.03.2023.

                    (SANDEEP V. MARNE, J)                               (ACTING CHIEF JUSTICE)




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