Naina Surat Rawat W/O Mukul Goyal vs Meena Arvind Goyal And Anr
2023 Latest Caselaw 2781 Bom

                                                                    Board Sr.No.:-901

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 949 OF 2022

 Sanjay Krushna Katkar                         ....APPELLANT
             V/S
 The State Of Maharashtra And Anr.           ....RESPONDENT

WITH CR. APPEAL NO. 603 OF 2022

Mukul Goyal S/o Arvind Goyal ....APPELLANT V/S The State Of Maharashtra And Ors ....RESPONDENT

WITH CR. APPEAL NO. 740 OF 2022

Naina Surat Rawat W/o Mukul Goyal D/o Surat....APPELLANT Singh Rawat V/S Arvind Goyal S/o Ishwar Prasad Goyal And Anr.

....RESPONDENT

WITH CR. APPEAL NO. 741 OF 2022

Naina Surat Rawat W/o Mukul Goyal ....APPELLANT V/S Meena Arvind Goyal And Anr. ....RESPONDENT

WITH CRI-INTERIM APPLICATION NO. 3315 OF 2022

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In Cr. Appeal 603 OF 2022

Mukul Goyal S/o Arvind Goyal ....PETITIONER V/S The State Of Maharashtra And Anr. ....RESPONDENT

Dr Abhinav Chandrachud a/w Ms. Swati Bhushan Sharma a/w Mr. Pranit Kulkarni a/w Mr.S.K.Sharma a/w Mr. Sonali Kulkarni, i/b Mr. Nilesh S. Patil, Adv for Appellant in Apeal/603/2022. Ms. Swati Bhushan Sharma a/w Mr.Naveen Sharma a/w Mr. S.K.Sharma a/w Mr.Nilesh S. Patil, Adv for R.No.2 in Apeal/740/2022 & Apeal/741/2022.

Adv. Prakash Ambedkar a/w Adv Kishore Walanju, Adv AshishDeep Verma i/b Adv. Advait V. Shukla, Adv HemantGhadigaonkar, Adv Sandesh More, Adv Satish Aher, Adv Nikhil Kamble, Adv Siddharth Herode, Adv Rahul Londhe for Appellant in Apeal/740/2022,Apeal/741/20 Dr. Birendra Saraf, AG with Mrs. A.S.Pai, PP, Mr.J.P.Yagnik,APP for State/Respondent. Mr. Anil V. Singh ASG a/w Mr. Aditya Thakkar, Mr. Ashish Chavan, Ms Savita Ganoo, Mr. Rohit Lalwani, Mr.D.P.Singh,Mr. Abhishek Bhadang, Adv Pranav Thackur, Ms Ismita Thakur, for Resdt-UOI. Adv Yash Naik, Adv VaibhavGaikwad, Adv Atharva R.B. for R.No.2 in Apeal/949/2022.

CORAM : HON'BLE JUSTICE REVATI MOHITE DERE & HON'BLE SMT. JUSTICE BHARATI DANGRE & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 21st March, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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