Ashik Ramjan Ansari vs The State Of Maharashtra And Anr
2023 Latest Caselaw 2639 Bom

                                                                              Board Sr.No.:-23

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1184 OF 2019

 Ashik Ramjan Ansari                                   ....APPELLANT
             V/S
 The State Of Maharashtra And Anr                    ....RESPONDENT

Mr. Murtaza Najmi A/w Ms.Dawinder Sabbarwal A/w Ms. Siddhi Ghogale A/w Ms. Sulbha Chakranarayan A/w Ms. Aqsa Tajuddin for Appellant Ms. Sonali Sable A/w Macchindra Bodke for Respondent No.2/ for Origional Complainant Mr. S. R. Agarkar, APP for the State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 17th March, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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