Manekben Rama Tandel And Anr vs The Collector Daman, Union ...
2023 Latest Caselaw 2470 Bom

        IRESH SIDDHARAM    Digitally signed by IRESH
                           SIDDHARAM MASHAL
        MASHAL             Date: 2023.03.16 09:49:06 +0530




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Iresh                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION
                                              WRIT PETITION NO. 2727 OF 2022


                  Manekben Rama Tandel and Anr                           ... Petitioners
                                   vs.
                  The Collector, Daman, Union Territory of               ... Respondents
                  Dadra and Nagar Haveli and Anr


                 Mr. T. D. Deshmukh along with Mr. H. D. Chavan and Mr. Sagar
                 Kursija and Ms. S. S. Mohanty for the Petitioners
                 Mr. H. S. Venegaonkar along with Mr. Aayush Kedia for
                 Respondent Nos. 1 to 4


                                                             CORAM : R. D. DHANUKA &
                                                                    GAURI GODSE, JJ.

DATED : 14 MARCH, 2023

P.C. :-

1. Arguments are concluded. Closed for orders.

2. Ad-interim order passed by this Court shall continue till the pronouncement of the Judgment.

(GAURI GODSE, J.) (R. D. DHANUKA, J.)