M/S Omanand Industries, Nagpur ... vs The Secretary To The Govt. Of ...
2023 Latest Caselaw 2350 Bom

Citation : 2023 Latest Caselaw 2350 Bom
Judgement Date : 10 March, 2023

Bombay High Court

M/S Omanand Industries, Nagpur ... vs The Secretary To The Govt. Of ... on 10 March, 2023

Bench: Avinash G. Gharote

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6850 OF 2022
                              In
                        STAMP NO. OF

 M/s Omanand Industries, Nagpur Thr. Partner ....PETITIONER
 Liladhar S/o Ramjibhai Patel
             V/S
 The Secretary To The Govt. Of India, Ministry....RESPONDENT

Of Road Transport And Highways, New Delhi

SHREERANG P. BHANDARKAR for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE J DATE : 10th March, 2023 P.C. :