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The Barshi Bar Association vs The State Of Maharashtra And Ors
2023 Latest Caselaw 2164 Bom

Citation : 2023 Latest Caselaw 2164 Bom
Judgement Date : 3 March, 2023

Bombay High Court

The Barshi Bar Association vs The State Of Maharashtra And Ors on 3 March, 2023

Bench: Sandeep V. Marne

                                                                              Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 88 OF 2021

 The Barshi Bar Association                            ....PETITIONER
             V/S
 The State Of Maharashtra And Ors                    ....RESPONDENT

Mr. Atul Damale, Sr. Adv i/b Mr. Vaibhav V. Ugle for Petitioner Mr. P. P. Kakade, GP a/w Mr. B. V. Samant, AGP for State

CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANDEEP V.

                               MARNE, JJ
        DATE :                 3rd March, 2023
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

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The Barshi Bar Association vs The State Of Maharashtra And Ors
2023 Latest Caselaw 2164 Bom

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The Barshi Bar Association vs The State Of Maharashtra And Ors2023 Latest Caselaw 2164 Bom

LatestLaws Partner Event : IDRC

The Barshi Bar Association vs The State Of Maharashtra And Ors
2023 Latest Caselaw 2164 Bom