Viraj Kamman Real Estate ... vs Gopal Terrace Co-Operative ...
2023 Latest Caselaw 2163 Bom

                                                                                   Board Sr.No.:-1

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION LODGING NO. 37197 OF 2022

      Viraj Kamman Real Estate Developers Pvt Ltd ....PETITIONER
                  V/S
      Gopal Terrace Co-operative Housing Society Ltd
                                                 ....RESPONDENT

WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 37219 OF 2022

Vraj Kamman Real Estate Developers Private ....PETITIONER Limited V/S Gopal Terrace Co-operative Housing Society ....RESPONDENT Limited

Mayur Khandeparkar a/w Sanjay Kadam , Sanjeel Kadam & Nitisha Lad i/b kadam and company for Petitioner in both matters Gauraj Shah a/w Anand Mohan, Pratik Jani & Princee Vaishnav i/b Prime Legem for Respondent in CARBP(L)/37219/22 Rashmin Khandekar a/w Ekta Mayanvashi for Respondent in CARBP(L)/CARBP(L)/37197/2022

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 3rd March, 2023

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P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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