Amit S/O Prakash Takbhavre vs State Of Mha. Thr. Dig Prisons East ...
2023 Latest Caselaw 2156 Bom

                                                                                              10 APPW-44-2023
                                                               1

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR.
                         CRIMINAL APPLICATION (APPW) NO.44 OF 2023
                     [Amit S/o Prakash Takbhavre ..V/s.. State of Maharashtra and Anr.]
                  ___________________________________________________________________________________
                  Office Notes, Office Memoranda of Coram,
                  appearances, Court's orders of directions        Court's or Judge's order
                  and Registrar's orders.
                                Mr I. V. Tambi, Advocate for Applicant.
                                Ms N. Tripathi, Addl. P. P. for Non-Applicant Nos.1 and 2.


                                CORAM : VINAY JOSHI AND VALMIKI SA MENEZES, JJ.

                                DATE           : 3rd MARCH, 2023.

                                .       Heard.

2. We have gone through the papers. There appears to typographical mistake, and therefore, it be corrected as follows:

i) In para 2 of the judgment dated 24.02.2023, reference of respondent no.2 Superintendent of Jail shall be corrected as D.I.G. Prisons, Nagpur and reference of Superintendent of Jail be corrected as same D.I.G. Prisons, Nagpur.

ii) In clauses [ii] and [iii] of operative order, similarly reference of respondent no.2 Superintend of Jail be corrected as D.I.G. Prisons, Nagpur.

3. Application stands disposed.

(VALMIKI SA MENEZES, J.) (VINAY JOSHI, J.)

TAMBE

Digitally Signed By:ASHISH ASHOKRAO TAMBE Personal Assistant to Hon'ble JUDGE Signing Date:04.03.2023 13:12