Ku. Surekha Domaji Bele vs Executive Engineer, Testing ...
2023 Latest Caselaw 2091 Bom

                                                                                               (1)                                                  51wp1200.23

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                             WRIT PETITION NO. 1200 OF 2023
            Surekha Dp,ako Bele__ Vs. __ Executive Engineer, MSEDCL, Chandrapur
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Petitioner in person



                                                                           CORAM :                     AVINASH G. GHAROTE, J.

DATE : 02/03/2023

The petition challenges the judgment dated 18.01.2023 passed by the learned Industrial Court, Chandrapur, dismissing the revision (pg. 146) and confirming the judgment of the learned Labour Court in Complaint (ULP) No. 28/2017, dated 8.8.2019. Considering the nature of allegations, issue notice to the respondent, returnable after four weeks.

JUDGE Rvjalit

Digitally sign byRAJESH VASANTRAO JALIT Location:

Signing Date:03.03.2023 14:27