Chandrakant Pandurang Kurale vs Akshay Sunil Mandhare And Ors
2023 Latest Caselaw 2061 Bom

                            bipin prithiani
                                                                    1
                                                                                        25-apeal-1309.22.doc


BIPIN
DHARMENDER
             Digitally signed by
             BIPIN DHARMENDER
             PRITHIANI
                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
PRITHIANI    Date: 2023.03.02
             16:56:17 +0530
                                           CRIMINAL APPELLATE JURISDICTION

                                              CRIMINAL APPEAL NO. 1309 OF 2022

                            Chandrakant Pandurang Kurale                           ...    Appellant
                                 Versus
                            Akshay Sunil Mandhare & Ors.                           ...    Respondents
                                                          ******
                            Mr. Yash Naik i/by Vaibhav R. Gaikwad for the Appellant.
                            Mrs. M. M. Deshmukh, APP for the Respondent-State.
                                                          ******
                                                             CORAM: NITIN W. SAMBRE AND
                                                                    R. N. LADDHA, JJ.

                                                             DATE       : 1st MARCH, 2023

                            P.C. :-

                            .          Await service. Stand over to 12th April, 2023.

2. Learned APP informs that the State has not preferred any appeal against the judgment of acquittal.

[R. N. LADDHA, J.] [NITIN W. SAMBRE, J.]