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Smt. Sulabai Shamrao Narasare And ... vs Balkrishna Namdeo Jadhav And Ors
2023 Latest Caselaw 5544 Bom

Citation : 2023 Latest Caselaw 5544 Bom
Judgement Date : 13 June, 2023

Bombay High Court
Smt. Sulabai Shamrao Narasare And ... vs Balkrishna Namdeo Jadhav And Ors on 13 June, 2023
Bench: Abhay Ahuja
                                                             96-fa-1236-1996.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO. 1236 OF 1996

 Sulabai Shamrao Narsare
 And Ors                                              ...APPELLANTS

          V/s.

 Balkrishna Namdeo Jadhav
 And ors
                                               ...RESPONDENTS


 Mr. Pradeep S. Gole, Advocate for the Appellants.
 Ms. Varsha Chavan, Advocate for the Respondent No.1.


                               CORAM     :    ABHAY AHUJA, J.
                               DATE      :    13th JUNE, 2023
 P.C. :


1. At the joint request of the learned Counsel for the parties,

list for "final disposal" on 18th July, 2023 at 2:30 p.m.

2. Learned Counsel are at liberty to circulate brief propositions

and supporting judgments.


                                               (ABHAY AHUJA, J.)


 KSG                                                                     1/1





 

 
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